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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(b) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

(b)description of the building stating the number of storeys and basements, the number of apartments and the principal materials of which it is or is to be constructed;