Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 61 in The Punjab Co-operative Societies Rules, 1963 61. Deposit of funds by liquidators. [Sections 59 (1) and 85 (2) (xxvi)] - All funds in charge of the liquidator shall be deposited with such institution or person as the Registrar may approve.
