(2)Subject to such regulations as may be made by the Board in this behalf, the Board may, from time to time,-(a)purchase or otherwise acquire such articles or things as may, in the opinion of the Board, be worthy of preservation in the museum; or(b)exchange, sell, or destroy any such article or thing as is purchased or acquired under clause (a); or(c)lend within India any article or thing specified in Part I or Part II of the Schedule, or lend, whether within or without India, any such article or thing as is purchased or acquired under clause (a).
