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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(b)has passed his class 12th examination of 10+2 scheme not earlier than six years before the opening date of the academic session in which he seeks election. Further, he has passed each of the examinations from 12th onwards in single attempt.