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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(e) in Brahmaputra Board Act, 1980

(e)if any sums are received by the Board under sub-section (2) of section 17, for the payment of such sums to the State Governments concerned.