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[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

State of Odisha - Subsection

Section 387(2)(xix) in Orissa Municipal Act, 1950

(xix)for regulating the sharting between local authority and Municipal authorities in the State Orissa of the profession tax and other taxes or income levied or obtained under this Act or any other Act;