Section 60 in The Uttar Banga Krishi Viswavidyalaya Act, 2000
60. Advisory committee.
- For aiding and advising the State Government for giving effect to the provisions of this chapter, the State Government may constitute a committee comprising the following persons :-(1)the Vice-Chancellor;(2)the Vice-Chancellor of the former University;(3)the Secretary, Department of Agriculture, Government of West Bengal or his representative;(4)the Secretary, Finance Department, Government of West Bengal or his representative;(5)the Registrar;(6)the Director of Research, the Director of Extension Education, and the Director of Farms;(7)the Director of Research of the former University.
