Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 165 in Assam Excise Rules, 1945 165. Definition, etc., of bhang. - Bhang is included in the definition of "intoxicating drug" in Section 3(13) of the Act.The duty on bhang is prescribed in Order 31. The time, place and manner of payment of duty are prescribed in Rule 267 of these rules.
