Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 9 August, 2017
ITEM NO.27 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 16021/2016
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 09-08-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Prateek Dhir,Adv.
M/s. Lawyer S Knit & Co, AOR
For Respondent(s) Mrs. Pushpa Kishore,Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 1 and 2 have already filed the counter affidavit.
Opportunity to respondent No. 5 to file the counter affidavit has already been declined.
Last and final opportunity is given to the learned counsel for the petitioner to take fresh steps for service on respondent Nos. 3 and 4 within two weeks' time. Thereafter, notice be issued.
List again on 7th of September, 2017.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.10 17:19:41 IST Reason: