Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Katwa Udyog Ltd vs Union Of India on 9 August, 2017

     ITEM NO.27                               REGISTRAR COURT. 1                    SECTION IV-A

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                           No(s).   16021/2016

     M/S KATWA UDYOG LTD                                                          Petitioner(s)

                                                             VERSUS

     UNION OF INDIA & ORS.                                                        Respondent(s)


     Date : 09-08-2017 This petition was called on for hearing today.


     For Petitioner(s)                    Mr. Prateek Dhir,Adv.
                                          M/s. Lawyer S Knit & Co, AOR

     For Respondent(s)                    Mrs. Pushpa Kishore,Adv.
                                          Mr. Mukesh Kumar Maroria, AOR
                                          Mr. Balaji Srinivasan, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos. 1 and 2 have already filed the counter affidavit.

Opportunity to respondent No. 5 to file the counter affidavit has already been declined.

Last and final opportunity is given to the learned counsel for the petitioner to take fresh steps for service on respondent Nos. 3 and 4 within two weeks' time. Thereafter, notice be issued.

List again on 7th of September, 2017.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.10 17:19:41 IST Reason: