Section 4 in The Haryana Affiliated Colleges (Security of Service) Act, 1979
4. [ Method of Recruitment and conditions of service. [Substituted vide Haryana Act No. 9 of 1992.]
- The method of recruitment, and the conditions of service, of the employees shall be such as may be prescribed :Provided that the condition of service of an existing employee at the commencemnt of this Act shall not be varied to his disadvantage].
