Supreme Court - Daily Orders
S.G. Vombatkere . vs Union Of India Ministry Of Finance on 21 October, 2016
Bench: Chief Justice, D.Y. Chandrachud, L. Nageswara Rao
ITEM NO.14 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 797/2016
S.G. VOMBATKERE AND ANR. Petitioner(s)
VERSUS
UNION OF INDIA AND ANR. Respondent(s)
(with appln. (s) for interim relief and permission to file
additional documents)
Date : 21/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Pratap Venugopal, Adv.
MS. Niharika, Adv.
MR. Anuj Sarma, Adv.
Mr. Udayaditya Banerjee, Adv.
Mr. Prasana S., Adv.
MS. Samiksha Goyal, Adv.
Mr. Akshay Puranik, Adv.
M/s. K. J. John & Co.
For Respondent(s) Mr. Mukul Rohatgi, AG,
Mr. A.Sengupta, Adv.
Mr. Zoheb Hossain,Adv.
Ms. G.Ranjeeta, Adv.
Mr. Ajay Sharma, Adv.
Mr. D.S.Mahra, Adv.
Mr. B.K.Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List this matter before a Bench of which Hon'ble Mr. Justice L.Nageswara Rao is not a member.
Signature Not Verified(SHASHI SAREEN) Digitally signed by SHASHI SAREEN Date: 2016.10.21 (VEENA KHERA) AR-CUM-PS 18:05:40 IST Reason: COURT MASTER