Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

S.G. Vombatkere . vs Union Of India Ministry Of Finance on 21 October, 2016

Bench: Chief Justice, D.Y. Chandrachud, L. Nageswara Rao

     ITEM NO.14                               COURT NO.1                   SECTION PIL(W)

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)      No(s).    797/2016

     S.G. VOMBATKERE AND ANR.                                               Petitioner(s)

                                                     VERSUS

     UNION OF INDIA AND ANR.                                                Respondent(s)

     (with appln. (s) for                     interim   relief    and    permission   to   file
     additional documents)

     Date : 21/10/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                  Mr. Pratap Venugopal, Adv.
                                        MS. Niharika, Adv.
                                        MR. Anuj Sarma, Adv.
                                        Mr. Udayaditya Banerjee, Adv.
                                        Mr. Prasana S., Adv.
                                        MS. Samiksha Goyal, Adv.
                                        Mr. Akshay Puranik, Adv.
                                        M/s. K. J. John & Co.

     For Respondent(s)                  Mr.   Mukul Rohatgi, AG,
                                        Mr.   A.Sengupta, Adv.
                                        Mr.   Zoheb Hossain,Adv.
                                        Ms.   G.Ranjeeta, Adv.
                                        Mr.   Ajay Sharma, Adv.
                                        Mr.   D.S.Mahra, Adv.
                                        Mr.   B.K.Prasad, Adv.

                         UPON hearing the counsel the Court made the following
                                           O R D E R

List this matter before a Bench of which Hon'ble Mr. Justice L.Nageswara Rao is not a member.

Signature Not Verified

(SHASHI SAREEN) Digitally signed by SHASHI SAREEN Date: 2016.10.21 (VEENA KHERA) AR-CUM-PS 18:05:40 IST Reason: COURT MASTER