Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 651 in Punjab Jail Manual, 1996

651. Medical Officers empowered to make post mortems.

- The following officers are empowered under Section 174(3) of the Criminal Procedure Code to conduct post mortem examination -
(a)All Civil Surgeons.
(b)All Medical Officers holding collateral civil charges.
(c)All Staff Surgeons.
(d)All Assistant Surgeons.