Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(3)(h) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(h)Resource mobilisation and financial plans for meeting the investment; and