Madhya Pradesh High Court
Ambaram vs The State Of Madhya Pradesh on 10 July, 2015
1
Matters notified on the Board dated 10th of July, 2015
10/7/2015
Common Order
Advocate for the S. No. Case No. applicant(s) / appellant(s) / petitioner(s) 42 MCRC - 4968/2015 Shri V. Shrivastava 43 MCRC - 4970/2015 Shri V. Shrivastava 45 MCRC - 5014/2015 Shri G.K. Verma 66 MCRC - 5374/2015 Shri N.S. Tomar 75 MCRC - 5475/2015 Shri N.S. Tomar 77 CRR - 338/2014 Shri M.S. Chouhan 77.1 CRR - 339/2014 Shri M. S. Chouhan 103 MCRC - 1259/2015 Shri G.K.Verma 93 MA - 629/2015 Shri S.V. Dandwate 110 MA - 443/2014 Shri C.S.Ujjainiya 101 CRR - 262/2015 Shri R. Singh Parmar 143 MCRC - 5868/2015 Shri Shailendra Vyas 102 CRR - 335/2015 Shri Deepak Verma 87 MA - 901/2014 Shri Manish Jain 88 MA - 1391/2014 Shri Manish Jain 39 MCRC - 4866/2015 Shri R.C. Gangare 40 MCRC - 4871/2015 Shri Vaibhav Dube 170 MCRC - 3099/2015 Shri Dindayal Samarwal 94 MCRC - 4037/2015 Shri Y.S. Tomar 80 CRR - 1069/2011 Shri Vikas Jain 85 SA - 438/2014 Shri P.K. Sohani 174 MCRC - 5719/2015 Shri R.C. Gangare 176 MCRC - 5860/2015 Shri Santosh Kumbhare 2 63 MCRC - 5357/2015 Shri Nilesh Dave 147 MCRC - 5890/2015 Shri A.S.Chauhan 150 MCRC - 5902/2015 Shri A.S. Chauhan 99 CRR - 107/2015 Shri Bhagwat 160 CRR - 676/2014 Shri Paresh Saraf 108 MCRC - 2169/2015 Ms. B. Sugandhi 108.1 MCRC - 2171/2015 Ms. B. Sugandhi 108.2 MCRC - 2173/2015 Ms. B. Sugandhi 108.3 MCRC - 2174/2015 Ms. B. Sugandhi 108.4 MCRC - 2176/2015 Ms. B. Sugandhi 108.5 MCRC - 2177/2015 Ms. B. Sugandhi 126 MCRC - 5012/2015 Shri G.K. Verma 128 MCRC - 5158/2015 Shri S.C. Saraf 142 MCRC - 5861/2015 Shri G.K.Verma 144 MCRC - 5872/2015 Shri N.S. Tomar 149 MCRC - 5893/2015 Shri N.S. Tomar 173 MCRC - 5585/2015 Ms. Sharmila Sharma 83 CR - 221/2014 Ms. Pooja Bhagchandani 158 CRA - 202/2008 Shri V. Verma Counsel for the applicant(s) /appellant(s) prays for time. List after two weeks, as prayed.
(Mrs. S.R. Waghmare) Judge Adarsh/D