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State of Rajasthan - Section

Section 78 in The Rajasthan Distilleries Rules, 1977

78. Calculation of duty In cases of obscuration.

- When it is known or suspected that saccharine or other matter of such a nature as prevent the true strength being ascertained by means of the hydrometer, is present in spirit, the number of degree to be added to the apparent strength on account of obscuration shall be certified by the Chief Chemical analyst. Government of Rajasthan, Jaipur on analysis of a sample of the spirit submitted to him and duty shall be calculated on the quantity and strength of such spirit after the addition of the number of degrees of proof certified as necessary to be added to the apparent strength, as ascertained by the hydrometer.