Delhi High Court - Orders
Ndmc & Ors vs Pearey Lal And Sons Pvt Ltd on 8 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1033/2017 & CM APPL. 34111/2017
NDMC & ORS ..... Petitioners
Through: Mr. Taranvir Singh & Mr. Sandeep
Mishra, Advocates.
versus
PEAREY LAL AND SONS PVT LTD ..... Respondent
Through: Ms. Khushboo Singh, Advocate.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 08.01.2019 Placed on record is an adjournment slip filed on behalf of the respondent which is not opposed on behalf of the petitioner.
Re-notify for 28.03.2019.
ANU MALHOTRA, J JANUARY 08, 2019/NC