Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Bengali Education Society, Railtoli ... vs Deputy Director Of Education, Nagpur ... on 16 June, 2022

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4380 OF 2018

 Bengali Education Society, Railtoli Thr. Its ....PETITIONER
 President And Others
             V/S
 Deputy Director Of Education, Nagpur And ....RESPONDENT

Another PRASHANT NAMDEO SHENDE for Petitioner N.R. RODE, AGP. FOR RESPONDENT NO.-1 and 2 CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE URMILA S. JOSHI PHALKE, JJ DATE : 16th June, 2022 P.C. :

S.O. for two weeks as last chance.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 16/06/2022 ::: Downloaded on - 17/06/2022 10:23:30 :::