Bombay High Court
Bengali Education Society, Railtoli ... vs Deputy Director Of Education, Nagpur ... on 16 June, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4380 OF 2018
Bengali Education Society, Railtoli Thr. Its ....PETITIONER
President And Others
V/S
Deputy Director Of Education, Nagpur And ....RESPONDENT
Another PRASHANT NAMDEO SHENDE for Petitioner N.R. RODE, AGP. FOR RESPONDENT NO.-1 and 2 CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE URMILA S. JOSHI PHALKE, JJ DATE : 16th June, 2022 P.C. :
S.O. for two weeks as last chance.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 16/06/2022 ::: Downloaded on - 17/06/2022 10:23:30 :::