Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Chattisgarh - Subsection Section 61(5) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013 (5)An application for privilege leave shall be submitted by an officer or employee one month before the date from which such leave is required.
