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State of Rajasthan - Section
Section 10 in The Procedure For Grant Of Mining Lease/Quarry Licence For Marble (Including Serpentine/ Green Marble Etc.)
10. Supersession.
- This notification shall supersede all earlier notifications, circulars or any other directions what so ever issued in the matter of grant of mining lease or quarry licence for marble.Annexure-AMine Machinery To Be Deployed| 1. Where one or more plots having total area upto 2.25hectares is sanctioned, following machinery shall be deployed : | |
| (i) Compressor | One |
| (ii) Rock drills | Two |
| (iii) Derrick/jib crane | One |
| (iv) Diamond wire saw or chain saw | One |
| (v) Tractor with trolley/dumper | One |
| 2. Where two or more plots having total area upto 4.50hectares are sanctioned, following machinery shall be deployed : | |
| (i) Compressor | One |
| (ii) Rock drills | Two |
| (iii) Diesel or electric drivencrane | One per plot |
| (iv) Diamond wire saw or chain saw | Two for each plot |
| (v) Tractor with trolley/ dumper | One |
| 3. Where more than two plots having total area upto 11.25hectares are sanctioned, following machinery shall be deployed : | |
| (i) Compressor | Two |
| (ii) Rock drills | Four |
| (iii) Diesel or electric operatedcrane | One per plot |
| (iv) Diamond wire saw/chain saw | Two for each plot |
| (v) Mechanical excavator cumloader of suitable capacity | One |
| (vi) Dumpers | Two for each excavator |