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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(1)The Farmers' Organisation shall keep their funds in a Nationalized Bank or a Co-operative Bank or a Post Office.Explanation: - Co-operative Bank means a Primary Agricultural Co-operative Society or the District Central Cooperative Bank or the Rajasthan State Co-operative Bank.