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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(ii) in THE BILATERAL NETTING OF QUALIFIED FINANCIAL CONTRACTS ACT, 2020

(ii)entered into on multilateral basis in accordance with the provisions of the Securities 2007 Contracts (Regulation) Act, 1956 (42 of 1956) and the Payment and Settlement Systems Act, (51 of 2007);