Supreme Court of India
Cit vs Sharwan Kumar Agarwal on 8 February, 2005
Equivalent citations: [2007]292ITR3(SC)
Bench: Ruma Pal, Arijit Pasayat, C.K. Thakker
ORDER
1. We agree with the High Court that no question of law was required to be referred albeit for reasons other than the reason expressed by the High Court. The appeal is accordingly dismissed.