Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act] State of Punjab - Subsection Section 154(2)(a) in The Punjab Panchayati Raj Act, 1994 (a)exercise all the powers specifically imposed or conferred upon him by or under this Act or under any other law for the time being in force;