Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] Union of India - Subsection Section 109(1) in Patent Rules, 2003 (1)Every person who desires to be registered as a patent agent shall make an application in [Form 22] [ Substituted by S.O. 1418(E), dated 28.12.2004, for " Form 23" (w.e.f. 1.1.2005).].
