Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] State of Bihar - Subsection Section 49(2)(a) in Bihar Inland Vessels Rules, 2013 (a)Sufficient number of life rafts or buoyant apparatus to accommodate at least 50% number of passengers and crew on board.