Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(1) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970 (1)To the Land Development and Finance Fund shall be credited all amounts that are received by the Corporation from any source whatsoever.
