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Rajasthan High Court - Jaipur

Union Of India And Anr vs Murlidhar And Ors on 14 October, 2019

Bench: Mohammad Rafiq, Narendra Singh Dhaddha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 5575/2003

                                   Union Of India And Anr
                                                                                                         ----Petitioner
                                                                          Versus
                                   Murlidhar And Ors
                                                                                                       ----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Shyam Arya HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 14/10/2019 Application No.2/2019 has been filed for taking legal representatives of respondent No.2-Somaru Ram who has expired on 26.11.2018.

For the reasons mentioned in the application, the same is allowed.

The legal representatives of respondent No.2 as mentioned in the application, are taken on record.

Learned counsel for the petitioner is directed to file amended cause-title.

Mr. Shyam Arya, learned counsel appears on behalf of legal representatives of respondent No.2.

List this matter after four weeks, as prayed. (NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J Gourav/Manoj-19 (Downloaded on 21/10/2019 at 09:15:49 PM) Powered by TCPDF (www.tcpdf.org)