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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(6)(c) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(c)A party fails to appear at an oral hearing or to produce documentary evidence, the Council may continue the proceedings and make the arbitral award on the evidence before it.