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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(xxii) in A.P.J. Abdul Kalam Technological University Act, 2015

(xxii)to exercise control over the students of the University, to secure their standard of education, welfare, discipline and health and to exercise control for similar purposes over the students of affiliated colleges through such colleges;