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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2) in The Gujarat Agricultural Lands Ceiling Act, 1960

(2)The Collector shall then make an inquiry and determine the market value of the land in accordance with the provisions of Section 23 and 24 of the land Acquisition Act, 1894 (I of 1894).