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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(2)(d) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(d)Promote general education and awareness on disaster management emergency planning and response and matters related their with or incidental thereto;