Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(3)(a) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999 (a)that there has been a failure to comply with any of the provisions in these rules; or