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State of Uttar Pradesh - Section

Section 44 in The U.P. Godam Niyamavali, 1972

44.

Every warehouseman shall allow during its working hours necessary facilities to a depositor or such person, as may be authorised by him, to inspect and satisfy himself that his goods are properly cared for.FormsForm No. 1[See Rule 4]Applications for grant/renewal of licenceToThe Registrar,Cooperative Societies, Uttar Pradesh, LucknowSir,I/We ............................... son ........................ of ................... residing at .................... P.O. ........................... tehsil ....................... district .......................... request that I/we may be granted a licence as Warehouseman/Licence No. ................................... granted to me/us for the storage of goods during the year ending December 31, 19 ............................... may be renewed for