Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 38 in Haryana Liquor Licence Rules, 1970 (38)Condition relating to compensation. No compensation shall be due to any licensee for any closure made under section 54 of the Punjab Excise Act, 1914.
