Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Bihar - Subsection Section 108(2) in The Bihar State Housing Board Act, 1982 (2)The Managing Director shall prepare such report and the Board shall consider the report and forward the same to the Government with its resolution thereon if any.
