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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(2)(c) in The Bengal Vaccination (Amendment) Act, 1911

(c)The Cossipore-Chitpur, Garden Reach, Howrah, Manikotla, South Suburban and Tollyganj Municipalities.]