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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

(1)The State Government may, for the purpose of purchase of, and trade in any [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce on its behalf, appoint agents in respect of different units, and any such agent may be appointed in respect of more than one unit.