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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(29) in Rajasthan General Clauses Act, 1955

(29)"former Matsya State" shall mean the United State of Matsya established by the Covenant entered into by the Rulers of the Covenanting States of Alwar, Bharatpur, Dholpur and Karauli:(30 "former Rajasthan State" shall mean the United State of Rajasthan established by the Covenant entered into by the Rules of the covenanting State of Banswara, Bundi, Dungarpur, Jhalawar, Kishangarh, Kota, Mewar, Partapgarh, Shahpura and Tonk;