Delhi High Court - Orders
Neeraj Gupta And Anr vs Union Of India And Ors on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12864/2018 & CM APPL. 49852/2018
NEERAJ GUPTA AND ANR. ..... Petitioners
Through Mr Anjaruja Mishra, Mr Ankur Ved Tuli,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr Jitesh Vikram Srivastava, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv