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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(7) in The Calcutta Metro Railway General Rules, 2000

(7)"Authorised Officer" means a person who is duly empowered by general or special order of the Metro Railway Administration, either by name or by virtue of his office, to issue instructions or to do any other thing.