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State of Uttar Pradesh - Section

Section 153 in The General Rules (Civil), 1957

153. Record and files in it.

- [Every part of a record shall be subdivided into files.
(i)Records of Class I is to consist of four files marked A-1, A-2, C and D.
(ii)Records of Class II is to consist of 3 Files B, C and D.
(iii)Records of Class III is to consist of one File C.
(iv)Records of Class IV is to consist of one File D.
A paper when placed in any of these files shall be stitched to the other papers already therein.] [Substituted by Notification No. 126/VIII-b-48 and 1, dated 14-5-1959, published in U.P. Gazette, Part II, dated 3-10-1959.]