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Delhi High Court - Orders

Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 9 December, 2020

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~34
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      CM(M) 618/2020
                                             DEVKUMAR G AGGARWAL & ORS.                     ..... Petitioners
                                                                 Through      Mr. Dhavish Chitkara with
                                                                              Ms. Deepshika Malhotra, Advocates.

                                                                 versus

                                             MANDIR SITARAMJI & ANR.               ..... Respondents
                                                           Through    Mr. Yeeshu Jain, Standing Counsel
                                                                      with Ms. Jyoti Tyagi, Advocates for
                                                                      respondent No.2.
                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                           ORDER

% 09.12.2020 CM APPL.32082/2020 (exemption) & CM APPL.332083/2020 (exemption) Exemptions are allowed subject to all just exceptions.

CM(M) 618/2020 & CM APPL.32081/2020 (stay)

1. The hearing was conducted through video conferencing.

2. Issue notice. Notice is accepted by learned counsel appearing for respondent No.2.

3. Notice shall issue to respondent No.1, returnable on 19.02.2021.

4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J DECEMBER 9, 2020/st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:09.12.2020 22:23:27 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.