Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 9 December, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 618/2020
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through Mr. Dhavish Chitkara with
Ms. Deepshika Malhotra, Advocates.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocates for
respondent No.2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 09.12.2020 CM APPL.32082/2020 (exemption) & CM APPL.332083/2020 (exemption) Exemptions are allowed subject to all just exceptions.
CM(M) 618/2020 & CM APPL.32081/2020 (stay)
1. The hearing was conducted through video conferencing.
2. Issue notice. Notice is accepted by learned counsel appearing for respondent No.2.
3. Notice shall issue to respondent No.1, returnable on 19.02.2021.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J DECEMBER 9, 2020/st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:09.12.2020 22:23:27 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.