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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(2)(b) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(b)the form and the manner, in which the Chief Executive Officer, officers of the Pradhikaran and members of the Council shall make a declaration, on the extent of their interest;