Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Goa - Subsection Section 16(2)(n) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986 (n)cost of administering this Act including the salaries and allowances of the staff appointed for the purposes of this Act; and