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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1) in The Punjab Khadi and Village Industries Board Act, 1955

(1)to the State of Haryana, any reference therein to any expression mentioned in column (1) of the Table below shall be construed as a reference to the corresponding expression mentioned in column (2) of the said Table.TABLE
1 2
State Government or Government The Government of the State of Haryana State of Haryana
State of Punjab except in section 1 of the Act  
Punjab Khadi and Village Industries Board Official Gazette. Haryana Khadi and Village Industries Board
  Official Gazette of the Government of Haryana :
*(2) (x x x)*(3) (x x x)*(Not applicable to the State of Haryana)