Madhya Pradesh High Court
Mongia Power Pvt. Ltd. vs Union Of India on 4 July, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-18992-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18992 of 2025 (SANTPURIYA ALLOYS PVT. LTD. Vs UNION OF INDIA AND OTHERS ) WP/18995/2025 Dated : 04-07-2025 List along with W.P. No.18747/2025 and W. P. No.14964/2025 for analogous hearing.
(VISHAL MISHRA) JUDGE L.Raj Signature Not Verified Signed by: LORETTA RAJ Signing time: 04-07-2025 17:35:59