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[Cites 0, Cited by 0] [Section 92(3)] [Section 92] [Entire Act]

State of Rajasthan - Subsection

Section 92(3)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)dues other than those pertaining to Government accommodation, namely, balance of house building or conveyance or any other advance, overpayment of pay and allowances or leave salary, dues of his office etc.