Madhya Pradesh High Court
Pt. Shiv Shakti Lal Ayurvedic Medical ... vs Union Of India Through Ministry Of ... on 14 February, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 WP-21528-2019 The High Court Of Madhya Pradesh WP-21528-2019 (PT. SHIV SHAKTI LAL AYURVEDIC MEDICAL COLLEGE AND HOSPITAL RATLAM AND OTHERS Vs UNION OF INDIA THROUGH MINISTRY OF AYURVEDA YOGA AND NATUROPATHY UNANI SIDDHA AND HOMEOPATHY (AYUSH) AND OTHERS) 8 Indore, Dated : 14-02-2020 List alongwith WP No.25157/2018.
(ROHIT ARYA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
Vibha
Digitally signed by Vibha Pachori
Date: 14/02/2020 18:50:17