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Madhya Pradesh High Court

Pt. Shiv Shakti Lal Ayurvedic Medical ... vs Union Of India Through Ministry Of ... on 14 February, 2020

Author: Rohit Arya

Bench: Rohit Arya

1 WP-21528-2019 The High Court Of Madhya Pradesh WP-21528-2019 (PT. SHIV SHAKTI LAL AYURVEDIC MEDICAL COLLEGE AND HOSPITAL RATLAM AND OTHERS Vs UNION OF INDIA THROUGH MINISTRY OF AYURVEDA YOGA AND NATUROPATHY UNANI SIDDHA AND HOMEOPATHY (AYUSH) AND OTHERS) 8 Indore, Dated : 14-02-2020 List alongwith WP No.25157/2018.


                            (ROHIT ARYA)                                     (SHAILENDRA SHUKLA)
                               JUDGE                                                   JUDGE


                       Vibha




Digitally signed by Vibha Pachori
Date: 14/02/2020 18:50:17