Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] Union of India - Subsection Section 27(2)(b) in The Metro Railways (Construction Of Works) Act, 1978 (b)make such periodical or other inspections of any metro railway or of any rolling stock used thereon as the Central Government may direct;