Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Andaman and Nicobar Islands - Section Section 55 in The Andaman and Nicobar Islands Port Rules, 2004 55. Regulation of berths and mooring. - Every inland vessel shall take up, or move to or from, any berth, mooring or place when directed to do so by the Port Control Tower.
